DR. KIRAN POONIA Vs. RAJASTHAN UNIVERSITY OF HEALTH SCIENCES
LAWS(RAJ)-2019-1-132
HIGH COURT OF RAJASTHAN (AT: JAIPUR)
Decided on January 17,2019

Dr. Kiran Poonia Appellant
VERSUS
RAJASTHAN UNIVERSITY OF HEALTH SCIENCES Respondents

JUDGEMENT

G R MOOLCHANDANI,J. - (1.) Heard learned counsel for the parties.
(2.) The original record pertaining to conduct of the practical examination on 15.06.2018 for M.D. (Dermatology, Venereology and Leprosy) at S.M.S. Medical College, Jaipur has been produced before us.
(3.) The said original record would show that following marks have been assigned to the four candidates for the Grand Viva:- Roll No. Grand Viva Drug Instruments Histopath X-ray Vive-Voce ;


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