KAPURA RAM Vs. CHANDRA PRAKASH SINGH KUMPAWAT
LAWS(RAJ)-2019-11-246
HIGH COURT OF RAJASTHAN
Decided on November 29,2019

Kapura Ram Appellant
VERSUS
Chandra Prakash Singh Kumpawat Respondents

JUDGEMENT

Manoj Kumar Garg,J. - (1.) Heard.
(2.) Admit.
(3.) Issue notice.;


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