JUDGEMENT
Guman Singh, J. -
(1.) Heard.
(2.) Civil Misc. Appeal No. 210/1998 has been filed by dependents of Mahboob Khan for enhancement of compensation awarded by the Motor Accident Claims Tribunal, Jaipur District, Jaipur, vide Award dated 8.9.1997, whereby a sum of Rs. 94,000/- was awarded for the death of Mahboob Khan in the accident.
(3.) The other Appeal No. 807/1998 was preferred by Anil Khan for enhancement of compensation against the same impugned Award of the Tribunal, whereby he was awarded a sum of Rs. 42,000/- , for 15% disability caused due to the injury sustained in the accident.;
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