JUDGEMENT
Govind Mathur, J. -
(1.) AFTER death of original petitioner Shri Babu Ram, this petition for writ is prosecuted by his legal heirs. The chronology of the facts necessary to be noticed is as follows:
1. The petitioner was enrolled with Indian Army on 28.7.1982;
(2.) AT the time of enrollment he was found medically fit, thus, was placed in "AYE" category; His vision at the time of recruitment was of 6/6;
(3.) DURING field duties, he suffered with Optic Atrophy and Astrocytoma, thus, he was subjected to surgical operation of head which further deteriorated his condition;;
Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.