JUDGEMENT
KANWALJIT SINGH AHLUWALIA, J. -
(1.) By this common order, S.B. Criminal Miscellaneous (Petition) No.5633/2018 preferred by Hanuman Kharwal and fifteen others against State of Rajasthan and Lalita Devi, along with S.B. Criminal Miscellaneous (Petition) No.5634/2018 instituted by Goapl and ten others against State of Rajasthan and Babu Lal Kharwal, shall be decided together.
(2.) Petitioners and complainant to both the petitions are residents of two adjoining Villages viz., Ramsar Chatriwali Dhani, Chak Rojwadi and Village Chak Rojwadi respectively.
(3.) On 11.07.2018 at around 06:30 P.M. an occurrence had ensued and both the sides lodged separate F.I.Rs. containing version and cross-version.;
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