KARAN SINGH AND ANR. Vs. STATE OF RAJASTHAN

LAWS(RAJ)-2018-7-6

HIGH COURT OF RAJASTHAN

Decided on July 12,2018

Karan Singh And Anr. Appellant

VERSUS

STATE OF RAJASTHAN Respondents

JUDGEMENT

SANGEET LODHA,J. - (1.) Heard.
(2.) Admit. Issue notice.
(3.) Mr. Vishnu Kachhawaha, learned Public Prosecutor accepts the notice on behalf of the respondent-State.;

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