PRADEEP NANDRAJOG, J. - (1.) Overlooking the defects notified by the Registry we have heard learned counsel for the appellants.
(2.) Learned counsel for the appellants concedes that the issue raised in the appeal is covered against the appellants as per decision dated 08.01.2018 in D.B. Special Appeal (Writ) No. 938/2017 The State of Rajsthan and Ors. v. Raspinder Singh and Ors.
(3.) Accordingly, the writ appeal is dismissed. Appeal Dismissed. ;