JUDGEMENT
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(1.) Mr. K.K. Bhati, appearing for the respondent, pleads no instructions.
(2.) Heard on transfer application.
(3.) The petitioner has preferred the present application under Section 24 of the Code of Civil Procedure, seeking transfer of the
Case No. 5/2016 titled as "Mukhtiyar Ali Vs. Smt. Laddu Bano"
from Family Court, Bikaner to Family Court, Jodhpur.;
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