SHYAM LAL SARASWAT Vs. STATE OF RAJASTHAN

LAWS(RAJ)-2018-8-91

HIGH COURT OF RAJASTHAN

Decided on August 20,2018

Shyam Lal Saraswat Appellant

VERSUS

STATE OF RAJASTHAN Respondents

JUDGEMENT

SANGEET LODHA,J. - (1.) Heard.
(2.) Admit. Issue notice.
(3.) Mr. J.P.S. Choudhary, learned Public Prosecutor accepts notice on behalf of respondent-State.;

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