JUDGEMENT
NIRMALJIT KAUR, J. -
(1.) The defects in S.B. Civil Writ Petition Nos. 3839/2018 and 3841/2018 are overruled.
(2.) Issue notice to the respondents.
(3.) Mr. A.R. Godara, learned counsel, accepts notice on behalf of the respondents and prays for time to file reply.;
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