CHANCHAL Vs. STATE OF RAJASTHAN
LAWS(RAJ)-2018-8-192
HIGH COURT OF RAJASTHAN
Decided on August 21,2018

CHANCHAL Appellant
VERSUS
STATE OF RAJASTHAN Respondents

JUDGEMENT

MANOJ KUMAR GARG,J. - (1.) The instant criminal jail appeal has been filed by the appellant Smt. Chanchal from Central Jail, Jodhpur against the judgment dated 21.12.2006 passed by the learned Addl. Sessions Judge (Fast Track), Jalore in Sessions Case No. 50/2006 whereby the accused appellant was convicted for the offence under Section 302 IPC and sentenced to life imprisonment alongwith fine of Rs.1000/-, in default of payment of fine to further undergo one year rigorous imprisonment.
(2.) Brief facts of the case are that on 4.5.2006 a written report was filed by Sakaram (PW-1), brother of deceased Karna Ram, stating therein that they are four brothers. Selaji being eldest of them, then Balwanta Ji, then Karna Ji, and youngest of them the informant himself. Balwantaji's son Kaluram marriage was scheduled for 6th of May, so they had bought bridal outfit. Karna Ram's children were at Balwantaji's house and Karna Ji and his wife Chanchal stayed at home. Around 10:30-11:00 PM informant left for Karna Ram's house for dropping off the children, there they found the outer door closed. Children went inside and screamed, on this informant rushed inside and saw his brother Karna Ram lying on cot in pool of blood. On being asked by the informant his brother Karna Ram replied that your sister in law (bhabhi) Chanchal had inflicted an axe blow on his head. Informant searched for sister in law but she was not there. Listening to scream of informant and children, neighbour Bhikaram came there and made arrangement for a Jeep and around 1 AM Karna Ram was taken to Hospital at Jalore where from he was referred to Jodhpur. On way to Jodhpur at 2 AM, near Bhadrajun, Karna Ram succumbed to the injuries. At 4 AM they returned to hospital at Jalore, on this account delay occasioned in presenting the report.
(3.) Informant further stated that deceased Karna Ram was having five children. 15 years had passed since his marriage. Feud was ongoing between Karna Ram and his wife for 2 years. Karna Ram was killed by his wife with Axe. On screaming by the informant, Desaram, Goparam and neighbours came there.;


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