JUDGEMENT
ARUN BHANSALI,J. -
(1.) These writ petitions have been filed by the petitioners seeking a direction to the respondents to conduct Physical Efficiency Test of the petitioners afresh after giving reasonable notice of date and time for conducting the test for recruitment on the post of Constable.
(2.) It is inter alia indicated in the writ petitions that an advertisement dated 25/5/2018 was issued by the respondents for recruitment on the post of Constable. The advertisement provided for three stage selection i.e. (i) Written Examination (ii) Physical Standard Test (PST) and (iii) Physical Efficiency Test (PET). For district Sirohi post of Constable in various categories i.e. Constable (GD), Constable (Driver), Constable (TSP) and Constable Driver (TSP) were advertised and the same were further bifurcated in General, OBC, SC and ST. The written examination was conducted on 14/15.7.2018 and the result was declared on 30/8/2018 in which all the petitioners qualified and became entitled to participate in PST and PET. For the purpose of PET a candidate is required to run 5 km. within certain time period based on which he is awarded marks, wherein, time allowed is maximum 25 minutes and in case of candidates with relaxation, 30 minutes.
(3.) It is inter alia indicated that after declaration of result on 30/8/2018, on 4/9/2018 a press note was released by the respondents on the website of the department requiring the candidates, who have qualified written test, to appear for PST and PET at 6.00 am on the very next date i.e. 5/9/2018 at Rajasthan Police Training Centre, Jodhpur.;
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