JUDGEMENT
P.K.LOHRA, J. -
(1.) Intercepting bus of Ashok Travels, bearing No.RJ-09-PA- 2488, wherein the petitioner was discharging duties as Conductor on 19th of September 2017, the CBN sleuths found five plastic bags containing 182 kg poppy straw, and thereupon, a case under Section 8/15 of the NDPS Act was registered and petitioner was apprehended.
(2.) At the behest of petitioner, earlier, Bail Application No.10137/17 was filed but the same was withdrawn on 10th of November 2017 with liberty to file fresh after completion of investigation, as investigation at that point of time was in vogue.
(3.) Upon completion of investigation, CBN submitted charge-sheet against petitioner for offence under Section 8 read with Section 15(c) and 29 of the NDPS Act, while keeping investigation pending against Deepak alias Dilip Soni and Rahul Sharma.;
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