SURJA RAM S/O RAJU Vs. SAVITRI W/O LATE LEKH RAM
LAWS(RAJ)-2018-7-116
HIGH COURT OF RAJASTHAN
Decided on July 26,2018

Surja Ram S/O Raju Appellant
VERSUS
Savitri W/O Late Lekh Ram Respondents

JUDGEMENT

ARUN BHANSALI,J. - (1.) The matter comes upon application filed by the appellant seeking early hearing of the case.
(2.) Notices of the appeal were ordered to be issued on 16.04.2018, wherein Mr. Saharan, learned counsel has already put in appearance.
(3.) The application seeking early hearing is allowed. At the request of learned counsel for the parties, the matter has been finally heard.;


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