VARDHMAN JEWELLERS Vs. SURESH KUMAR AND OTHERS

LAWS(RAJ)-2018-9-28

HIGH COURT OF RAJASTHAN

Decided on September 14,2018

Vardhman Jewellers Appellant

VERSUS

Suresh Kumar And Others Respondents

VIJAY BISHNOI, J. - (1.) Admit.
(2.) Issue notice.
(3.) Learned Public Prosecutor accepts notice on behalf of the respondent No.2-State.;