BANNEY SINGH AND ANR. Vs. BOARD OF REVENUE AND ORS.
LAWS(RAJ)-2018-8-9
HIGH COURT OF RAJASTHAN
Decided on August 06,2018

Banney Singh And Anr. Appellant
VERSUS
Board of Revenue And Ors. Respondents

JUDGEMENT

PRADEEP NANDRAJOG,C.J. - (1.) Two writ petitions filed by the appellants have been dismissed by the learned Single Judge vide impugned judgment dated 16th March, 2004.
(2.) In appeal the appellants are litigating with their uncle Amar Singh. The pedigree table is as under:- IMG NOT FOUND
(3.) When Gopal was minor, his brother Banney Singh filed a suit for partition impleading Gopal as a co-plaintiff and acted as the next friend of Gopal. The suit was registered as suit No. 76/1961. Amar Singh was defendant.;


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