RINKU Vs. AVDESH
LAWS(RAJ)-2018-9-90
HIGH COURT OF RAJASTHAN
Decided on September 10,2018

Rinku Appellant
VERSUS
Avdesh Respondents

JUDGEMENT

MOHAMMAD RAFIQ,J. - (1.) This appeal has been filed with delay of 5 days. Application No. 1945/2018 under Section 5 of the Limitation Act has been filed seeking condonation of delay in filing of the appeal.
(2.) For the reasons mentioned in the application, the application is allowed. Delay of 5 days in filing of the appeal is condoned.
(3.) Heard learned counsel for the appellant.;


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