JUDGEMENT
VIJAY BISHNOI,J. -
(1.) Jodhpur, the second largest city of State of Rajasthan is relatively considered to be a peaceful and safe city. Known for its cultural heritage and hospitality, Jodhpur City is rapidly adopting the metropolitan culture while trying to maintain balance between its originality and development.
(2.) However, the proud and belief of the residents of Jodhpur, of living in a peaceful and safe city, was shaken with two incidents, took place in the wee hours of 17.03.2017, in which some armed youth indiscriminately fired gunshots at the residences of two persons viz. Dr Sunil Chandak and Mr Manish Jain. Dr Sunil Chandak is owner of a private hospital having several branches in Jodhpur City, whereas Mr Manish Jain is a transporter, owner of a travel company.
(3.) The incidents of firing at residences of above named persons were immediately reported to the police. As the said incidents were recorded in the CCTV Cameras installed outside both the houses, the footage of those CCTV Cameras were collected by the police. The details of the said footage revealed that some youth on motorcycle stopped in front of houses of Dr Chandak and Mr Jain and started indiscriminate firing.;
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