JUDGEMENT
Kanwaljit Singh Ahluwalia, J. -
(1.) This court yesterday, on 31.07.2018, had passed the following order:-
"Present petition has been filed under Section 482 Cr.P.C. seeking quashing of FIR No.118/2018, registered at Police Station Nahargarh, Jaipur City (North) for offence under Section 363 IPC.
Learned counsel for the petitioner contended that the victim (name withheld to protect her identity), when minor had herself left the house of her parents and after obtaining majority has come to stay with the petitioner. Learned counsel submits that the victim and the petitioner intend to perform marriage, but there is an imminent danger that upon knowing the whereabouts of victim, she may be liquidated.
In view of prayer made by the learned counsel for the petitioner, this court in pre-lunch session requested Shri Prakash Thakuriya, learned Public Prosecutor, to call Investigating Officer in this court. In pusuance of said order, Shri Rajesh Kumar Meel, Additional Deputy Superintendent of Police, Jaipur (North) is present in court.
Learned counsel for the petitioner is directed to produce the victim before Shri Rajesh Kumar Meel, Additional Deputy Superintendent of Police, Jaipur (North). Shri Rajesh Kumar Meel shall produce the victim in the court of Chief Metropolitan Magistrate, Jaipur Metropolitan tomorrow on 01.08.2018 at 10.30 AM. Under the directions of this court, upon identification of the victim, Chief Metropolitan Magistrate, Jaipur Metropolitan shall record statement of the victim under Section 164 Cr.P.C. Copy of said statement shall be handed over to the Investigating Officer for further production in this court alongwith the victim.
List tomorrow on 01.08.2018 at 2.00 PM.
A copy of this order under the seal and signature of Court Master be handed over to Shri Prakash Thakuriya, learned Public Prosecutor, for onward transmission and compliance."
(2.) In pursuance of above said order, statement of the victim (name withheld to protect her identity) has been recorded by the Court of Chief Metropolitan Magistrate, Jaipur Metropolitan. The statement so recorded, for ready reference, is reproduced below:-
TABLE NOT FOUND
(3.) Shri Rajesh Kumar Meel, Additional Deputy Commissioner of Police, Jaipur (North), Investigating Officer, who is present in court, has stated that date of birth of the victim is 08.07.2000.;
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