KULDEEP Vs. VINOD KUMAR AND OTHERS
LAWS(RAJ)-2018-7-54
HIGH COURT OF RAJASTHAN
Decided on July 11,2018

KULDEEP Appellant
VERSUS
VINOD KUMAR AND OTHERS Respondents

JUDGEMENT

SABINA,J. - (1.) Appellant has filed this appeal, challenging the award dated 30.11.2015 passed by the Tribunal, whereby, claim petition filed by the appellant, was dismissed.
(2.) Learned counsel for the appellant has submitted that the Tribunal has erred in dismissing the claim petition filed by the appellant.
(3.) Learned counsel for respondent no.3, has opposed the appeal.;


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