DEPUTY CONSERVATOR OF FOREST, DEPARTMENT OF FOREST, SAWAI ROAD, SIKAR (RAJASTHAN) AND ANOTHER Vs. JUDGE, LABOUR COURT NO. 2, JAIPUR AND ANOTHER
LAWS(RAJ)-2018-1-482
HIGH COURT OF RAJASTHAN
Decided on
January 22,2018
Deputy Conservator Of Forest, Department Of Forest, Sawai Road, Sikar (Rajasthan) And Another
Appellant
VERSUS
Judge, Labour Court No. 2, Jaipur And Another
Respondents
JUDGEMENT
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(1.) The present special appeal is directed against the order of the ld. Single Judge dt. 01.02.2017.
(2.) However, the office has pointed out delay in filing the appeal and in support thereof separate application u/Sec. 5 of the Limitation Act has been filed seeking condonation of delay, duly supported by affidavit.
(3.) The said application has not been seriously opposed by the respondent's counsel. Accordingly, the same is allowed and the delay is condoned.;
(2.) However, the office has pointed out delay in filing the appeal and in support thereof separate application u/Sec. 5 of the Limitation Act has been filed seeking condonation of delay, duly supported by affidavit.
(3.) The said application has not been seriously opposed by the respondent's counsel. Accordingly, the same is allowed and the delay is condoned.;
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