JUDGEMENT
Inderjeet Singh, J. -
(1.) This writ petition has been filed by the petitioner with the following prayers:-
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(2.) The grievance of the petitioner is that the respondents have not provided answer keys of the question papers to the petitioner.
(3.) Counsel further submits that in an identical writ petition a Coordinate Bench of this court at Principal Seat Jodhpur in the matter of Diensh Kumar & Anr. vs. Rajasthan Rajya Vidyut Utpadan Nigam Ltd., S.B. Civil Writ Petition No.13897/2018, decided on 13-9-2018, has directed to provide answer key to the writ petitioners.;
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