NARAIN SINGH Vs. STATE OF RAJASTHAN AND OTHER
LAWS(RAJ)-2018-10-93
HIGH COURT OF RAJASTHAN
Decided on October 23,2018

NARAIN SINGH Appellant
VERSUS
State Of Rajasthan And Other Respondents

JUDGEMENT

VIJAY BISHNOI,J. - (1.) Admit.
(2.) Issue notice.
(3.) Learned Public Prosecutor accepts notice on behalf of the respondent No.1-State. Mr. Shambhoo Singh puts in appearance on behalf of respondent No.2. Hence, service is complete.;


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