JUDGEMENT
P.K.LOHRA,J. -
(1.) Arrested in furtherance of investigation into FIR No. 41/2017, registered at Police Station, P.C.P.N.D.T, P.B.I., Medical and Health Services, Jaipur, accused-petitioner has made this second attempt for seeking bail by laying application under Section 439 Cr.P.C., 1973
(2.) In the FIR, besides petitioner, two other accused persons, viz., Ms. Sonia and Ms. Lalita Choudhary are also charged for offence punishable under Sections 4, 5, 6, 23 and 25 of The Preconception and Pre-natal Diagnostic Techniques (Prohibition of Sex Selection) Act, 1994 (for short, 'P.C.P.N.D.T. Act') and Sections 315/511 and 120B IPC.
(3.) First bail application of petitioner bearing No. 9585/2017 was nixed on 2nd of November, 2017 by a detailed order.;
Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.