ARUN BHANSALI, J. - (1.) These writ petitions have been filed by the petitioners aggrieved by rejection of their candidature for the post of Teacher Gr.III (Level - II) in the Rajasthan Primary and Upper Primary School Teacher Direct Recruitment - 2018.
(2.) The petitioner - Puran Mal applied for the subject English and petitioners - Dharmendra Kumar Sharma and Raveendra Singh applied for the subject Social Science. In addition, petitioners - Dharmendra Kumar Sharma and Raveendra Singh are ex-servicemen as well. The status of percentage in graduation and date of admission in B.Ed. course of the petitioners are as under:- JUDGEMENT_34_LAWS(RAJ)9_2018_1.html
(3.) The provisions of Rule 266 of the Rules of Panchayati Raj Rules, 1996 ('the Rules of 1996'), insofar as relevant, provides the following:- JUDGEMENT_34_LAWS(RAJ)9_2018_2.html;