- (1.) All the above mentioned writ petitions shall stand decided by this common order as the issue involved is identical.
(2.) The petitioner-institutes herein are seeking a direction to the respondents for consideration of their applications for establishment of new Ayurveda/Homeopathic college for the Academic Session 2018-19.
(3.) Admittedly, the applications were required to be submitted along with No Objection Certificate issued by the respondent - State. The N.O.C. was received by the petitioner-institutes on 30.05.2017. On receipt of the said N.O.C., the petitioner- institutes immediately sent their applications on 31.05.2017. However, their applications were not considered on the ground that they have submitted the application after the cut off date i.e. 30.04.2017.;