JUDGEMENT
PRADEEP NANDRAJOG,J. -
(1.) D.B. Civil Miscellaneous Application No. 2877 of 2017 For the reasons mentioned in the application, 25 days delay in preferring the appeal is condoned.
(2.) The application is allowed. D.B. Civil Miscellaneous Appeal No. 6436 of 2017
(3.) Heard learned counsel for the parties.;
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