RAMCHANDRA SINGH JHALA,J. - (1.) Heard learned counsel for the parties.
(2.) Shri S.P.Tak challenges an order dated 21.07.2016 dismissing OA No.290/00206/15. Shri M.S.Panwar challenges an order dated 04.01.2017 dismissing OA No.290/00427/14.
(3.) Reasoning in both decisions is common and thus the two writ petitions are being decided by a singular order.;