PRADEEP NANDRAJOG,C.J. - (1.) Sajjan Singh was the writ petitioner in S.B.Civil Writ Petition No.4440/2017. Birda Ram Bishnoi was the writ petitioner in S.B.Civil Writ Petition No.10812/2017. Purshpendra Singh Rajawat was the writ petitioner in S.B.Civil Writ Petition No.4466/2017. The writ petitions were heard together and detailed judgment was pronounced on 24.11.2017 in the writ petition filed by Sajjan Singh. Incorporating the reasoning in said decision dated 24.11.2017, vide order of even date i.e. 24.11.2017, the other two writ petitions were also disposed of. The writ petitions were allowed.
(2.) The central issue which arises for consideration on the pleadings of the parties before the learned Single Judge related to the interpretation of Note No.5 of the admit card issued to the three writ petitioners.
(3.) Before noting the language of Note No.5 of the admit card, the background facts need to be noticed.;