UNION OF INDIA Vs. DINESH KUMAR ASTHANA
LAWS(RAJ)-2018-3-37
HIGH COURT OF RAJASTHAN (AT: JODHPUR)
Decided on March 07,2018

UNION OF INDIA Appellant
VERSUS
Dinesh Kumar Asthana Respondents

JUDGEMENT

PRADEEP NANDRAJOG,J. - (1.) Heard learned counsel for the parties.
(2.) Challenge in D.B.Civil Writ Petitions No.12744/2011 and 7067/2012 is to an order dated 19.05.2011 deciding O.A. No.28/2007 filed by Dinesh Kumar Asthana.
(3.) It is apparent that Union of India as also Dinesh Kumar Asthana are aggrieved by the order in question.;


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