JUDGEMENT
INDERJEET SINGH,J. -
(1.) Sh. S.K. Gupta Additional Advocate General, appearing for the respondent-State submits that has filed additional affidavit in in the office today. Office is directed to the place the same on record.
(2.) Learned Senior Counsel appearing for the petitioner submitted that looking to the urgency in the matter, the stay application itself be heard today.
(3.) Heard learned counsel for the parties.;
Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.