NONIHAL SINGH, S/O SHRI BALKISHAN Vs. SMT. MAYA DEVI, W/O SHRI MAHENDRA KUMAR JAIN
LAWS(RAJ)-2018-1-457
HIGH COURT OF RAJASTHAN
Decided on
January 15,2018
Nonihal Singh, S/O Shri Balkishan
Appellant
VERSUS
Smt. Maya Devi, W/O Shri Mahendra Kumar Jain
Respondents
JUDGEMENT
ALOK SHARMA,J. -
(1.) The matter comes up on an application for extension of time to deposit arrears of rent under the order dated 01.11.2017 passed by this court.
(2.) I am of the considered view that no ground for extension of time is made out. It is accordingly dismissed.;
(2.) I am of the considered view that no ground for extension of time is made out. It is accordingly dismissed.;
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