SANDEEP MEHTA,J. - (1.) The instant bunch of writ petitions involves common question of facts and law and is thus being heard and decided together.
(2.) Facts in brief: The petitioners herein are all registered firms/companies enrolled as contractors with the respondent Irrigation Department, Government of Rajasthan.
(3.) All the petitioners were assigned separate contracts and work orders by the respondents under the Rajasthan Water Sector Reconstructing Project (hereinafter referred to as "RWSRP") sponsored by the International Development Association and funded by the International Bank for Reconstruction and Development (collectively known as 'The World Bank').;