KHUBIRAM ADOPTED SON OF LATE SHRI GAMANDI Vs. GULANDI AND OTHERS
LAWS(RAJ)-2018-1-517
HIGH COURT OF RAJASTHAN
Decided on January 31,2018

Khubiram Adopted Son Of Late Shri Gamandi Appellant
VERSUS
Gulandi And Others Respondents

JUDGEMENT

SANJEEV PRAKASH SHARMA,J. - (1.) The matter comes up on application (No. 73513/2017) filed under Order 22, Rule 4 CPC for taking legal representative of deceased respondent No. 1 Gulkandi on record.
(2.) Counsel for the respondents informs that legal representatives of respondent No. 1 Gulkandi are already on record.
(3.) In view of the above, Counsel for the petitioner does not press application (No.73513/2017) and the same is accordingly dismissed as not pressed.;


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