MADHU W/O LATE SHRI ANIL KUMAR Vs. THE UNITED INSURANCE COMPANY LTD., BRANCH OFFICE DHOOLKOT ROAD, DHOLPUR (RAJ.)
LAWS(RAJ)-2018-3-174
HIGH COURT OF RAJASTHAN
Decided on
March 06,2018
Madhu W/O Late Shri Anil Kumar
Appellant
VERSUS
The United Insurance Company Ltd., Branch Office Dhoolkot Road, Dholpur (Raj.)
Respondents
JUDGEMENT
SABINA,J. -
(1.) Appellants have filed this appeal challenging the award dated 7.7.2008 passed by the Motor Accident Claims Tribunal.
(2.) Learned counsel for the appellants has submitted that the compensation granted by the Tribunal was on a lower side and required to be enhanced.
(3.) Learned counsel for the respondents have opposed the appeal.;
(2.) Learned counsel for the appellants has submitted that the compensation granted by the Tribunal was on a lower side and required to be enhanced.
(3.) Learned counsel for the respondents have opposed the appeal.;
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