JUDGEMENT
Guman Singh, J. -
(1.) Heard.
(2.) This appeal has been filed on behalf of claimants, who are dependents of deceased Mooli Devi alias Murli, for enhancement of the claim against the order of the learned Motor Accident Claims Tribunal (for short 'the Tribunal'), Jaipur City, Jaipur, dated 7th November, 1998.
(3.) On 7th August, 1998, Mooli Devi alias Murli (Since deceased) was dashed by offending Jeep No. RJ-14-3C-3559, while she was going on foot near Bilapur near Chomu Chandwaji Road and died on the spot.;
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