GOA ANTIBIOTICS Vs. STATE OF RAJASTHAN
LAWS(RAJ)-2008-9-103
HIGH COURT OF RAJASTHAN
Decided on September 17,2008

Goa Antibiotics Appellant
VERSUS
STATE OF RAJASTHAN Respondents

JUDGEMENT

N.K. Jain, J. - (1.) Admit Mr. Bharat Vyas, Additional Advocate General appears for the respondents.
(2.) Heard learned Counsel for the parties
(3.) The petitioner has preferred this writ petition challenging the impugned order dated 17th March, 2008 issued by the Licensing. Authority cancelling its license for manufacture of ayurvedic medicines.;


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