K.G. MAHESHWARI AND OTHERS Vs. STATE OF RAJ. AND OTHERS
LAWS(RAJ)-1997-4-73
HIGH COURT OF RAJASTHAN
Decided on April 21,1997

K.G. Maheshwari And Others Appellant
VERSUS
State of Raj. and Others Respondents

JUDGEMENT

M.A.A. Khan, J. - (1.) This is a petition Under section 482 Criminal Procedure Code for getting quashed the criminal proceedings in criminal case No. 31/89 (199/91) pending against the petitioners in the court of Munsiff & Judicial Magistrate, Sikar, Rajasthan.
(2.) The petitioners are the Directors/Officers of M/s. Geoffrey Manners & Company Ltd. Bombay, which is a company engaged in the business of manufacturing and marketing various kinds of pharmaceuticals, cosmetics and toiletries. ANACIN is a well known drug manufactured and marketed by this company.
(3.) Ram Niranjan, respondent No. 2 runs his family business at Sikar (Rajasthan) in the trade names of M/s. Rama Pharma and M/s. Rama Drug Stores, Anacin is also sold by him at his said business premises:;


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