JUDGEMENT
Mrs. Gyan Sudha Misra, J. -
(1.) The admission of the petitioner who is a student of M.A. (Prey.) in English subject and has been studying at Kanoria Mahila Mahavidyalaya at Jaipur was cancelled, vide letter dated 21st March, 1997 on the ground that her graduation degree which she has obtained from M.S. University, Tirunelveli, Tamil Nadu is not a university in the category of the universities, whose degree is recognised as per the list of the Rajasthan University. The petitioner was not assigned any reason before such cancellation, but on enquiry, by her parents on her behalf, the reason for such cancellation referred to hereinbefore, was informed to her.
(2.) The petitioner, therefore, has approached this Court by filing this writ petition contending that on account of the transfer of her father, who is a Central Government employee, she had to study at M.S. University Tirunelveli in the State of Tamil Nadu, which college was established in the memory of Mahanamanism and this university is also a member of the Association of Indian Universities, in proof of which a certificate has also been filed which is Annex. 3. It has also been stated that the college has been recognised by the University Grants Commission also. A Bench of this court, therefore, having been prima facie, satisfied with the submission of the petitioner, permitted her to appear in the M.A. (Prey.) English examination which was to be held from 29th April 1997 by the Rajasthan University. The petitioner accordingly took the M.A. (Prey.) English examination, but her result has been with- held on account of pendency of this writ petition.
(3.) Shri Subhash Jain, appearing on behalf of the University of Rajasthan has reiterated the stand of the Rajasthan University as already stated to the effect that the M.S. University, Tirunelveli does not find place in the list of those colleges which are recognised by the University of Rajasthan so as to allow the students of an unrecognized university to pursue her statutes further in the Rajasthan University.;
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