SURENDRA SHANKHALA Vs. ARJUNSINGH
LAWS(RAJ)-1977-9-38
HIGH COURT OF RAJASTHAN
Decided on September 21,1977

Surendra Shankhala Appellant
VERSUS
ARJUNSINGH Respondents

JUDGEMENT

S.N. Modi, J. - (1.) This first appeal by defendant Anand Prakash alias Laduram is directed against the preliminary decree passed by the Additional District Judge, Jodhpur, in a suit for partition of mesne profits.
(2.) The plaintiff respondents Arjun Singh and his mother Suraj Kanwar based their case on the following pedigree: -
(3.) None of the parties disputed the correctness of the above pedigree table.;


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