Sandeep Mehta J. - (1.) By way of this writ petition, the petitioners Mansur and 4 others have approached this Court seeking to challenge the proposed auction of certain pieces of land sought to be undertaken by the respondent Municipal Council Dungarpur vide auction notices Ex.5 and 6.
(2.) Specific challenge is made by the petitioners to auction of items No.4 and 7 mentioned in the notices which are commercial plots ad-measuring 15x50 ft. each.
(3.) Succinctly stated the facts relevant and essential for the disposal of the writ petition are noted here in below.;