DURGA SINGH RATHORE S/O SHRI G.S. RATHORE Vs. MAHARSHI DAYANAND SARASWATI UNIVERSITY
LAWS(RAJ)-2017-1-152
HIGH COURT OF RAJASTHAN (AT: JAIPUR)
Decided on January 30,2017

Durga Singh Rathore S/O Shri G.S. Rathore Appellant
VERSUS
MAHARSHI DAYANAND SARASWATI UNIVERSITY Respondents

JUDGEMENT

JAINENDRA KUMAR RANKA,J. - (1.) This second appeal is time barred by 522 days, however, in support thereof application u/s 5 of the Limitation Act has been filed for condonation of the delay in filing of the second appeal.
(2.) For the reasons stated in the application, the delay is condoned.
(3.) Heard finally.;


Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.