- (1.) Both the counsels agree that the matter can be disposed off.
(2.) The short controversy involved in the matter is that the petitioner had applied for the post of LDC for appointment and participated in direct recruitment examination 2013 under the Rajasthan Panchayati Raj Rules, 1996. The last date fixed under the said examination was 22.03.2013 and therefore the qualifications and experience was required to be counted as on 22.03.2013, however, the last date for submitting the form was extended to 18.04.2013 and the experience certificate was also to be counted in terms of last date fixed as 18.04.2013.
(3.) The Panchayati Raj Department in its meeting held on 23.05.2013 also took a decision that all the candidates who possess the experience as on the last cut off date which has been changed, that is 18.04.2013, may submit their revised experience certificate at the time of document verification.;