DEEP SINGH & ORS Vs. STATE OF RAJASTHAN & ORS
LAWS(RAJ)-2017-12-41
HIGH COURT OF RAJASTHAN
Decided on December 19,2017

Deep Singh And Ors Appellant
VERSUS
State Of Rajasthan And Ors Respondents

JUDGEMENT

ARUN BHANSALI, J. - (1.) Issue notice.
(2.) Mr. N.K. Mehta and Mr. Manish Patel, learned Additional Govt. Counsel accepts notices on behalf of respondents. Service is, therefore, complete.
(3.) With the consent of learned counsel for the parties, the matter is finally heard at this stage.;


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