PRAKASH GUPTA,J. - (1.) 1. Aggrieved by the judgment dated 26th March, 2011 passed by the learned Additional Sessions Judge, (Fast Track) No.4, Jaipur City, Jaipur, the appellant, Abrar Ansari has filed the present appeal.
(2.) By the said judgment, the learned Judge convicted the appellant for offences under Sections 302 and 201 I.P.C. By an order of even dated, the learned Judge had sentenced the appellant as under:- JUDGEMENT_315_LAWS(RAJ)1_2017_1.html
(3.) In nut-shell, the facts of the case are that on 5th June, 2010, complainant Asgar Ansari (PW.6) submitted written report (Ex.P.6) to the Station House Officer, Police Station Vaishali Nagar, Jaipur Stating therein that the dead body of deceased Ayub Ansari was found lying on the railway track. The written report, when translated into English, reads as under:- To, The Station House Officer, Police Station, Vaishali Nagar, Jaipur City South. Subject: For lodging the report. Sir, It is submitted that I am a resident of village Chihutia, Police Station Vishnugarh, District Hajaribagh Jharkhan and residing here at Minawala with my family. Ayub Ansari, who was my contractor resident of Beliatat near to my village was residing in a shop infront of Masjid in Mahant Colony. Today on 5th June, 2010 about 6.30 in the morning Naushad Bhai son of Haji came to me at my house and told that the dead body of Ayub Ansari was lying on the railway track, so come and identify the same. I accompanied them up to the shop where Ayub was living and saw that the shutter of the shop was half open. When I saw inside then found that the floor of the shop was cleaned and blood stains were there on the carpet and walls. Out side the shop there were marks of dragging. I went to the railway track and found that the dead body was lying there in pieces. Some body after committing murder of Ayub Ansari had put the dead body on the railway track to hide the incident. Report is submitted for necessary action. Applicant(Asgar Ansari)son of Shri Nehpal Ansari, by caste Musalmanaged 37 years, resident of Chihutiya, PS VishnugarhDistrict Hajaribagh, JharkhandPlot No.3, Shiv Vihar, Laxmi Vihar,Minawala, PS Karni Vihar, JaipurMob. 9001715719 dated 5.6.10.;