JUDGEMENT
NIRMALJIT KAUR,J. -
(1.) The prayer of the petitioner is to appoint her on the post of Teacher Grade-III (Class VI to VIII) in the subject of Social Studies in pursuance to the advertisement dated 02.04.2012 by treating her under the OBC (Women) Category.
(2.) The petitioner being fully eligible and entitled applied through online in pursuance to the advertisement dated 02.04.2012 for the Hanumangarh District under OBC (Women) category in the subject of Social Studies. She appeared in the written examination. The result was declared and was published category-wise along with cut-off marks. The cut-off marks for OBC-Female (General) was 150.91. The petitioner too got 150.91 marks. Thus, she was provisionally declared eligible for the purpose of verification of the documents. The petitioner submitted all the original documents of the educational qualifications and domicile certificate but she was asked to submit Marriage Registration Certificate. Therefore, she submitted the requisite affidavit regarding marriage stating that she got married to one Shri Vijay Kumar resident of Haryana and was not a domicile of Rajasthan any more. Despite being qualified and eligible, the petitioner was not offered appointment on the ground that she is now a resident of Haryana.
(3.) Reply has been filed.;
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