RAJ. SHIKSHA KARMI BOARD Vs. ASSI. PROVI. FUND COMMI.

LAWS(RAJ)-2017-1-24

HIGH COURT OF RAJASTHAN

Decided on January 20,2017

Raj. Shiksha Karmi Board Appellant

VERSUS

Assi. Provi. Fund Commi. Respondents

- (1.) Learned counsel for the petitioner prays for and is granted four weeks time to file rejoinder. A copy of this order be placed in each file.;