Alok Sharma, J. - (1.) The court on 25-4-2017 directed as under:- I am of the considered view that it would thus be appropriate to require the Vice Chancellor, Maharshi Dayanand Saraswati University Ajmer to reconstitute the aforesaid Committee or any other, within three days from today, to evaluate the subjects studied by the petitioner in B.Tech (Electronics and Communication) and as also their duration. The petitioner shall be free to file a representation in support of his claim alongwith the requisite documents/ mark-sheet/ syllabus of B.Tech (Electronics and Communication). The Committee should then ascertain as to whether the petitioner indeed does or does not have the requisite eligibility of having studied 2 years in teaching subjects of Physics and Mathematics for the purpose of admission into PTET Examination 2017 and thence B.Ed. Let the report of the committee be filed before this court within ten days from today.
(2.) Pursuant to aforesaid order, Mr. R.A. Katta submitted a report dated 6-5-2017 prepared by a High Powered Equivalence Committee (hereinafter 'the Committee') comprised of seven members i.e. Dr.Nagendra Singh, Convenor, Dr. A.S. Jethoo, Dr. Laxmi Sharma, Dr.O.P. Sharma, Professor Mathureshwar Pareek, Dr. Anil Mehta and Professor B.P. Saraswat members. He submitted that the case of petitioner of having passed B.Tech (Electronics and Communication) and being eligible as prescribed to write PTET Examination was considered at length and it was concluded by the Committee that he was not so. The conclusion of the Committee reads thus:- 8(i) 'Teaching Subject' Means a subject offered by the candidate at his/her bachelor's or Master's Degree Examination as an optional subject or as subsidiary subject, Provided that the candidate studied it for at last two years and also has taken University Examination each years. This Shall not include such subjects as were studied by him/her only for a part of the Bachelor's Degree Course Shall not be considered as teaching subject. Thus the qualifying subjects like General English, General Hindi, General Education/History of India Civilization and Culture, Elementary Mathematics, etc. Prescribed for the First Year T.D.C. of Second Year Course of the University or a subject dropped by a candidate at the Part-I stage of the Degree Course Shall not be treated as a teaching subject. In the case of honours Graduates, Besides the honours subject, the subsidiary subjects would also be taken into account, Provided the candidate studied the same for last two academic sessions and also passed University Examination. The Marks Sheet of Final year Examination Should clearly indicate the Marks of compilation of Part I, and Part II and Part III in the case of three years degree course of Part II and Part III examination in the case of two years degree course separately.
(3.) Mr. R.A. Katta submitted that in view of the Committee's report the petitioner is not eligible to be admitted to the PTET 2017 examination. The petition be dismissed, he submitted.;