JUDGEMENT
ASHOK KUMAR GAUR,J. -
(1.) The present batch of writ petition involves a common issue regarding selection criteria for the post of Stenographer and Stenographer Grade-II in District Courts and District Legal Services Authority. Since the grievance raised by all the petitioners is also common, these petitions are decided by this common order.
(2.) The petitioners in the present petitions are the candidates who are assailing the criteria of preparing the merit list by declaring the result on 17.09.2017 for the post of Stenographer and Stenographer Grade-II (Hindi) by the respondents.
(3.) The facts in nutshell are that an advertisement dated 18.02.2017 was issued by Rajasthan High Court, Jodhpur, where online applications were invited for the post of Stenographer and Stenographer Grade-II in District Courts and in District Legal Services Authority. The posts for Stenographer and Stenographer Grade-II (Hindi and English) were separately earmarked.;
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