SHRIRAM SEEDS PVT. LTD. Vs. SMT. CHHAWLI
LAWS(RAJ)-2017-9-7
HIGH COURT OF RAJASTHAN
Decided on September 04,2017

Shriram Seeds Pvt. Ltd. Appellant
VERSUS
Smt. Chhawli Respondents

JUDGEMENT

ARUN BHANSALI,J. - (1.) An application has been filed by the appellants seeking preponement of the date fixed as per directions given by this Court.
(2.) For the reasons indicated in the application, the same is allowed.
(3.) The matter is taken up for hearing.;


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